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State of Odisha - Section

Section 20 in Orissa Human Rights Commission (Procedure) Regulations, 2003

20. Preparation of Synopsis.

(a)Upon receipt of the report or information called for, a detailed note in the form of a synopsis shall be prepared by the Registrar in Form-12 and the case then shall become ready for being placed before the Commission for final disposal.
(b)After considering the report or information, if the Commission disposes of the case without any recommendation, the case is closed.