Supreme Court - Daily Orders
Commr.,Central Excise vs M/S Parle Products P.Ltd.Through ... on 3 July, 2018
ITEM NO.49 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 10298/2011
COMMR.,CENTRAL EXCISE Appellant(s)
VERSUS
M/S PARLE PRODUCTS P.LTD.THROUGH MANAGING DIRECTOR Respondent(s)
Date : 03-07-2018 This appeal was called on for hearing today.
For Appellant(s)
Mrs. Anil Katiyar, AOR
Ms. Gunwant Dara,Adv.
Mr. B.K. Prasad,Adv.
For Respondent(s) Mr. Sandeep Narain,Adv.
Ms. Anjali,Adv.
M/S. S. Narain & Co., AOR
UPON hearing the counsel the Court made the following
O R D E R
The matter has already been directed to be listed before the Hon'ble Court. Therefore, no further orders are required to be passed in it.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.07.04 10:03:15 IST Reason: