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Supreme Court - Daily Orders

Commr.,Central Excise vs M/S Parle Products P.Ltd.Through ... on 3 July, 2018

     ITEM NO.49                           REGISTRAR COURT. 2              SECTION III

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                No(s).    10298/2011

     COMMR.,CENTRAL EXCISE                                              Appellant(s)

                                                     VERSUS

     M/S PARLE PRODUCTS P.LTD.THROUGH MANAGING DIRECTOR Respondent(s)



     Date : 03-07-2018 This appeal was called on for hearing today.


     For Appellant(s)
                                       Mrs. Anil Katiyar, AOR

                                       Ms. Gunwant Dara,Adv.
                                       Mr. B.K. Prasad,Adv.

     For Respondent(s)                 Mr. Sandeep Narain,Adv.
                                       Ms. Anjali,Adv.
                                       M/S. S. Narain & Co., AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

The matter has already been directed to be listed before the Hon'ble Court. Therefore, no further orders are required to be passed in it.

RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.07.04 10:03:15 IST Reason: