Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(3) in The Bombay Smoke-Nuisances Act, 1912

(3)"the Commission" means the [Maharashtra Smoke-nuisances Commission] [These words were substituted for the words 'Maharashtra (Bombay Area) Smoke-Nuisances Commission' by Maharashtra 22 of 1961, Section 4.] constituted under this Act;