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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(2) in Dr. Abdul Haq Urdu University Act, 2016

(2)Every member of the Executive Council, other than the ex-officio members, shall hold office for a period of three(3) years from the date of appointment / or nomination subject to the pleasure of the Chancellor;