Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Tamilnadu - Subsection Section 23(1) in The Tamil Nadu Electricity Supply Code, 2004 (1)[ Section 135 of the Act, which deals with theft of electricity, reads as follows: [Substituted by Commission's Notification No. TNERC./SC/7-15 dated 09.10.2009 (w.e.f. 15.06.2007).]
