Section 5(8) in The Milk and Milk Product Order, 1992
(8)In specifying terms and conditions, the registering authority shall have regard to the following, namely.-(i)the proper utilisation of milk in the region from the milksheds;(ii)the availability of milk for the general public;(iii)the quality and quantity of milk available in the region;(iv)the remunerative price for milk;(v)the facilities available for handling milk and milk product;(vi)the policy of preferential treatment to the cooperative sector; and(vii)any other matter which may be relevant to the healthy development of the dairy industry.
