Section 99 in The Customs Tariff (Determination of Origin of Goods under the Comprehensive Economic Partnership Agreement between the Republic of India and Japan) Rules, 2011
99.
-2837.19A change to sub-heading 2836.99 through 2837.19 from any other heading.28139.90A change to sub-heading 2839.90 from any other heading.2840.20A change to sub-heading 2840.20 from any other heading.2841.30A change to sub-heading 2841.30 from any other heading.2841.90A change to sub-heading 2841.90 from any other heading.2842.90A change to sub-heading 2842.90 from any other heading.2843.90A change to sub-heading 2843.90 from any other heading.2846.90A change to sub-heading 2846.90 from any other heading.
