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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(2)(c) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978

(c)construct any new sewer in the place of an existing sewer in any land wherein any of its sewers has already been lawfully constructed or repair or alter any sewer so constructed.