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[Cites 0, Cited by 25] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2) in The Electricity Act, 2003

(2)For proper accounting and audit in the generation, transmission and distribution or trading of electricity, the Authority may direct the installation of meters by a generating company or licensee at such stages of generation, transmission or distribution or trading of electricity and at such locations of generation, transmission or distribution or trading , as it may deem necessary.