Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Goa - Subsection Section 2(c) in The Goa Salaries and Allowances of Ministers Act, 1964 (c)"Government" means the Government of Goa [* * *] [The figure and words 'Daman & Diu' deleted by the Amendment Act 4 of 1987.];
