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State of Gujarat - Section

Section 57 in The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973

57. Act to override other laws.

- The provisions of this Act ad the rules made thereunder shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force, or any custom, usage, or contract or decree or order of a Court or other authority.