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State of Bihar - Section

Section 342 in Bihar Board's Miscellaneous Rules, 1958

342. Roll of malikanadar.

- For each item in Register No. 66 a roll in the following form will be drawn up under the signature and seal of the Collector, and made over to the recipient, who will present it half-yearly for payment at the District treasury on or about the 1st April and the 1st October respectively.Roll of recipients of permanent malikana
Serial number in the general register ofrecipients of malikana Name of recipient Father's name Residence, thana and village Amount of annual malikana Half- yearly instalment Remarks
1 2 3 4 5 6 7
             
In columns 5 and 6 the figures are to be entered in words as well as in figures.Memorandum of actual payment
Date of payment For what period Amount paid Signature of the Treasury Officer Remarks
    Rs.