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State of Bihar - Section
Section 342 in Bihar Board's Miscellaneous Rules, 1958
342. Roll of malikanadar.
- For each item in Register No. 66 a roll in the following form will be drawn up under the signature and seal of the Collector, and made over to the recipient, who will present it half-yearly for payment at the District treasury on or about the 1st April and the 1st October respectively.Roll of recipients of permanent malikana| Serial number in the general register ofrecipients of malikana | Name of recipient | Father's name | Residence, thana and village | Amount of annual malikana | Half- yearly instalment | Remarks |
| 1 | 2 | 3 | 4 | 5 | 6 | 7 |
| Date of payment | For what period | Amount paid | Signature of the Treasury Officer | Remarks |
| Rs. |