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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(2)(a) in Andhra Pradesh Scheduled Castes (Rationalisation of Reservations) Act, 2000

(a)fixation or adjustment of roster points in respect of Scheduled Castes including for women among them for the purposes of public service;