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State of Odisha - Section

Section 6 in The Orissa Subordinate Correctional Service Rules, 1992

6. Requisition for direct recruitment.

(1)The appointing authority shall place requisition with the Employment Exchange indicating the number of vacancies required to be filled up by the candidates belonging to the Scheduled Castes/Scheduled Tribes, Ex-Servicemen, Physically Handicapped Persons, Sportsmen and Women. In case of non-availability from Employment Exchange recruitment shall be made from the open market through advertisement.
(2)The post of Lady Prison Welfare Officer shall be filled up by the Lady candidate only.