Delhi High Court - Orders
Pidilite Industries Ltd vs Sanjay Jain & Anr on 18 May, 2023
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 371/2022
PIDILITE INDUSTRIES LTD.
..... Petitioner
Through: Mr. Manish Dhir, Adv.
(through VC)
versus
SANJAY JAIN & ANR
..... Respondent
Through: Ms. Priyanka Solanki, Adv.
for R-1
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 18.05.2023 Learned P.O is on leave today. Put up the matter on 01.08.2023 for purpose already fixed.
Reader a/w SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) MAY 18, 2023/PU Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2023 at 15:07:58