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[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of Sikkim - Subsection

Section 117(2)(k) in Sikkim Co-Operative Societies Act, 1978

(k)the election of members of committee by the general body of a society including the appointment of Returning Officers and the powers and functions of such Returning Officers;