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[Cites 0, Cited by 0] [Section 97] [Entire Act]

Union of India - Subsection

Section 97(8) in The Coal Mines Regulations, 2011

(8)No person shall cause or permit a tub to run uncontrolled except with the written permission of the manager:Provided that the Regional Inspector may, by an order in writing, prohibit the uncontrolled movement of tubs at any place if he is of the opinion that such movement is likely to cause danger.