Allahabad High Court
Sheoraj Singh vs Union Of India Through Ministry Of ... on 11 April, 2022
Author: Saurabh Shyam Shamshery
Bench: Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 13697 of 2021 Petitioner :- Sheoraj Singh Respondent :- Union Of India Through Ministry Of Defence, New Delhi And 3 Others Counsel for Petitioner :- Tej Bahadur Rai,Ravi Prakash Rai,Rishi Kant Rai Counsel for Respondent :- A.S.G.I.,S.K. Srivastava Hon'ble Saurabh Shyam Shamshery,J.
None appears on behalf of petitioner even in revised call.
The writ petition is dismissed in default.
Order Date :- 11.4.2022 Rishabh [Saurabh Shyam Shamshery, J.]