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Allahabad High Court

Sheoraj Singh vs Union Of India Through Ministry Of ... on 11 April, 2022

Author: Saurabh Shyam Shamshery

Bench: Saurabh Shyam Shamshery





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 13697 of 2021
 
Petitioner :- Sheoraj Singh
 
Respondent :- Union Of India Through Ministry Of Defence, New Delhi And 3 Others
 
Counsel for Petitioner :- Tej Bahadur Rai,Ravi Prakash Rai,Rishi Kant Rai
 
Counsel for Respondent :- A.S.G.I.,S.K. Srivastava
 

 
Hon'ble Saurabh Shyam Shamshery,J.
 

None appears on behalf of petitioner even in revised call.

The writ petition is dismissed in default.

Order Date :- 11.4.2022 Rishabh [Saurabh Shyam Shamshery, J.]