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[Cites 0, Cited by 0] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(1) in The Employees' State Insurance (Central) Rules, 1950

(1)The Director-General shall be in the scale of pay of Rs. [22,400-24,500] [and the Financial Commissioner shall be in the scale of pay of Rs. [18,400-22,400] [Substituted by G.S.R. 76, dated 22.1.1991 (w.e.f. 1.2.1991). ].