[Cites 0, Cited by 0]
[Entire Act]
State of Punjab - Section
Section 12 in Rules for the Sale of Surplus Rural Properties
12. Supply of copies of final orders
. An interested person can obtain copies of final orders passed by Naib Tehsildar/Tehsildar (Sales), S.O. (Sales) and the Settlement Commissioner on the prescribed form bearing a Court Fee Stamp of Rs. 1-25. The copies will be supplied to him on the payment of the following fees in the shape of court-fee :-| (a) for a copy of the order passed by a Tehsildar/NaibTehsildar (Sales) | Rs. 1/- |
| (b) for a copy of the order passed by S.O. (Sales) | Rs. 2/- |
| (c) for a copy of the order passed by Settlement Commissioner | Rs. 3/- |