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[Cites 0, Cited by 0] [Section 118(1)] [Section 118] [Entire Act]

State of Maharashtra - Subsection

Section 118(1)(c) in Nagpur Improvement Trust Act, 1936

(c)any trustee, or any person associated with the Trust under section 17 or any other member of a committee having voted or taken any part in any proceeding in contravention of section 20 ; or