Calcutta High Court (Appellete Side)
Sandhya Bauri & Anr vs Unknown on 19 June, 2020
Author: Sahidullah Munshi
Bench: Sahidullah Munshi
19.6.2020 ap 25 CRM 4463 of 2020 CRM 2620 of 2020 (Via Video Conference) In Re: - An application for bail under Section 439 of the Code of Criminal Procedure.
And In the matter of: Sandhya Bauri & Anr.
....Petitioners. Mr. Pawan Kumar Gupta ...for the Petitioners. Mr. Aniket Mitra ... for the State.
Heard both the parties. Let the case dairy be produced on the next date. The matter is adjourned for one week.
(Sahidullah Munshi, J.) (Jay Sengupta, J.)