- The matter which shall be provided for in the Nistar Patrak shall be as follows, namely(a)terms and conditions on which grazing of cattle in the village will be permitted;(b)the terms and conditions on which and the extent to which any resident may obtain-(i)wood, timber, fuel or any other forest produce;(ii)mooram, kankar, sand, earth, clay, stones or any other minor mineral;(c)instructions regulating generally the grazing of cattle and the removal of the articles mentioned in paragraph (b);(d)any other matter required to be recorded in the Nistar Patrak by or under this Code.
