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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 19(1)(d) in Arunachal Pradesh State Road (Regulation and Development) Act, 2015

(d)the refusal of permission for the laying out of new means of access to a limited access State road under Section 17(3).