Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of West Bengal - Subsection

Section 6(a) in The West Bengal Public Libraries Act, 1979

(a)maintain a register of [public libraries and recognised libraries] [Word 'public' first substituted for the word 'recognised' by W.B. Act 24 of 1985, then the words within third brackets substituted for the words 'public libraries' by W.B. Act 41 of 1994.];