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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

NCT Delhi - Subsection

Section 37(1)(b) in The Madras Chit Funds Act, 1961

(b)any officer authorized by the Director of Chits in this behalf may inspect the chit books and all records after giving due notice in writing to the foreman.