Section 2(1)(ii) in The Arms Act, 1959

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Union of India - Subsection

Section 2(1)(ii) in The Arms Act, 1959

(ii)weapons of any description designed or adapted for the discharge of any noxious liquid, gas or other such thing, and includes artillery, anti-aircraft and anti-tank firearms and such other arms as

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Union of India - Subsection

Section 2(1)(ii) in The Arms Act, 1959