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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(1) in The M.P. Forest (Contract) Rules, 1927

(1)Where a forest contract is for the extraction of rusa oil from Andropogaon schoenanthus (tikhari or rusa grass), the following special provisions shall apply.