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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(a) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(a)three whole-time Directors appointed by the State Government by notification of whom one shall be an engineer with experience in public health engineering and another shall be a person with experience in financial administration, and