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State of Uttar Pradesh - Section

Section 53 in U.P. Contract Labour (Regulation and Abolition) Rules, 1975

53. Indication on the latrines and urinals [Sections 18 (b) and 35 (2) (j)].

- (i) Where workers of both sexes are employed, there shall be displayed outside each block of latrine and urinal a notice in the language understood by the majority of the workers "For men only" or "For women only", as the case may be.
(ii)The notice shall also bear the figure of man or of a woman, as the case may be.