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Gujarat High Court

Durgeshkumar vs Institute on 6 September, 2011

Author: Chief Justice

Bench: S.J. Mukhopadhaya

  
 Gujarat High Court Case Information System 
    
  
    

 
 
    	      
         
	    
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SCA/13506/2011	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 13506 of 2011
 

 
 
=========================================================

 

DURGESHKUMAR
SHUKLA - Petitioner(s)
 

Versus
 

INSTITUTE
FOR POST GRTADUATE TEACHING AND RESEARCH IN - Respondent(s)
 

=========================================================
 
Appearance
: 
MR
GM JOSHI for
Petitioner(s) : 1, 
None for Respondent(s) :
1, 
=========================================================


 
	  
	 
	  
		 
			 

CORAM
			: 
			
		
		 
			 

HONOURABLE
			THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA
		
	
	 
		 
		 
			 

and
		
	
	 
		 
		 
			 

HONOURABLE
			MR.JUSTICE J.B.PARDIWALA
		
	

 

 
 


 

Date
: 06/09/2011 

 

ORAL
ORDER 

(Per : HONOURABLE THE CHIEF JUSTICE MR. S.J.MUKHOPADHAYA) Notice on respondent. Direct notice is permitted.

Post the matter on 15th September 2011.

(S.J.Mukhopadhaya, CJ.) (J.B.Pardiwala, J.) /moin     Top