Gujarat High Court
Durgeshkumar vs Institute on 6 September, 2011
Author: Chief Justice
Bench: S.J. Mukhopadhaya
Gujarat High Court Case Information System
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SCA/13506/2011 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 13506 of 2011
=========================================================
DURGESHKUMAR
SHUKLA - Petitioner(s)
Versus
INSTITUTE
FOR POST GRTADUATE TEACHING AND RESEARCH IN - Respondent(s)
=========================================================
Appearance
:
MR
GM JOSHI for
Petitioner(s) : 1,
None for Respondent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
THE CHIEF JUSTICE MR. S.J. MUKHOPADHAYA
and
HONOURABLE
MR.JUSTICE J.B.PARDIWALA
Date
: 06/09/2011
ORAL
ORDER
(Per : HONOURABLE THE CHIEF JUSTICE MR. S.J.MUKHOPADHAYA) Notice on respondent. Direct notice is permitted.
Post the matter on 15th September 2011.
(S.J.Mukhopadhaya, CJ.) (J.B.Pardiwala, J.) /moin Top