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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bengal Presidency - Subsection

Section 11(a) in Bengal Excise Act, 1909

(a)[ xxx ] [The words "with the previous sanction of the Government of India" omitted by section 2 of, and the First Schedule to, the Devolution Act, 1920 (XXXVIII of 1920).] prohibit the import or export of any [intoxicant] [ Substituted by paragraph 3 of, and Schedule IV to, the Government of India (Adaptation of Indian Laws) Order, 1937 for the words excisable article.] into or from [West Bengal] [Substituted by paragraph (2) of Article 3 of the Indian Independence (Adaptation of Bengal and Punjab Acts) Order, 1948 for the word Bengal.] or any part thereof, or