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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Uttar Pradesh - Subsection

Section 14(4)(a) in The U.P. Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998

(a)the proceedings of selection of candidates for different categories of post right from the stage of advertisement for inviting applications to the stage of forwarding the panel of selected candidates;