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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

NCT Delhi - Subsection

Section 67(2)(k) in Delhi Co-operative Societies Act, 1972

(k)after consulting the members of the society, to dispose of the surplus, if any, remaining after paying the claims against the society, in such manner as may be prescribed; and