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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(d) in The Orissa Boilers Rules, 1970

(d)pass orders in all cases in which an Inspector proposed to increase or reduce the pressure allowed for any boiler under Clause (a) (iii) of the second proviso to Sub-section (5) of Section 8, withdraw or revoke the certificate or provisional order under Section 11 or to order important repairs, structural alterations or renewals in a boiler under Section 8;