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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(2) in The Land Acquisition (East Punjab) Amendment Act, 1948

(2)It extends to the whole of the [State] [Substituted for the word 'Province' by the Adaptation of Laws Order, 1950.] of [Haryana] [Substituted for the words 'Punjab' by the Adaptation of Laws Order, 1968.].