Jharkhand High Court
Amit John Barla & Anr vs The State Of Jharkhand & Anr. .... .... ... on 16 March, 2023
Author: Anil Kumar Choudhary
Bench: Anil Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
Cr.M.P. No. 3634 of 2022
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Amit John Barla & Anr. .... .... .... Petitioners Versus The State of Jharkhand & Anr. .... .... .... Opp. Parties
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CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY
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For the Petitioners : Mr. Ankit Kumar, Advocate For the State : Mrs. Vandana Bharti, Addl. P.P.
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Order No.03 Dated- 16.03.2023 Heard the parties.
There is no time today.
List this case on 21.06.2023. The interim order granted vide order dated 21.11.2022 shall continue till 21.06.2023.
Sonu-Gunjan/- (Anil Kumar Choudhary, J.)