Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Jharkhand High Court

Amit John Barla & Anr vs The State Of Jharkhand & Anr. .... .... ... on 16 March, 2023

Author: Anil Kumar Choudhary

Bench: Anil Kumar Choudhary

IN THE HIGH COURT OF JHARKHAND AT RANCHI
                   Cr.M.P. No. 3634 of 2022
                               ------

Amit John Barla & Anr. .... .... .... Petitioners Versus The State of Jharkhand & Anr. .... .... .... Opp. Parties

------

CORAM: HON'BLE MR. JUSTICE ANIL KUMAR CHOUDHARY

------

For the Petitioners : Mr. Ankit Kumar, Advocate For the State : Mrs. Vandana Bharti, Addl. P.P.

------

Order No.03 Dated- 16.03.2023 Heard the parties.

There is no time today.

List this case on 21.06.2023. The interim order granted vide order dated 21.11.2022 shall continue till 21.06.2023.

Sonu-Gunjan/- (Anil Kumar Choudhary, J.)