Section 136 in The Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
136. Means of communication.
- The employer shall ensure at a construction site of a building or other construction work that,-(a)reliable and effective means of communication such as telephone or walkie-talkie are provided and are maintained in working order for arranging better and effective communication at an excavation or tunneling work at the following locations, namely:-(i)working chamber at the face of an excavation;(ii)intervals of hundred metres along the tunnel;(iii)working chamber side of a man-lock near the door of such man-lock;(iv)interior of each chamber of a man-lock:(v)location conspicuous to a lock attendant's station;(vi)a compressor plant;(vii)a first-aid station; and(viii)outside the portal or the top of a §haft.
