Section 14(2)(a) in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2)(a) in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012

(a)wilfully submits an untrue return or declaration or fails to submit a return or declaration as required by the provisions of this Act or the rules made thereunder, or

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State of West Bengal - Subsection

Section 14(2)(a) in The West Bengal Tax On Entry Of Goods Into Local Areas Act, 2012