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State of Odisha - Section

Section 9 in The General Provident Fund (Orissa) Rules, 1938

9.

An account shall be prepared in the name of each subscriber and shall show the amount of his subscriptions with interest thereon calculated as prescribed in Sub-rule (2) of Rule 14 [as well as advances and withdrawals from the Fund.] [Inserted vide SRO No. 97/12.2.1970.]Conditions and rates of subscriptions