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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(3) in The Oil Mines Regulations, 2017

(3)The piping from and to any tank located in a dyked enclosure shall not pass through any other dyked enclosure and the piping connected to tanks shall run directly to outside the dyke to the extent possible to minimise piping within the enclosures.