Patna High Court - Orders
Chakravarti Prasad Singh & Anr. vs State Of Bihar & Anr on 18 April, 2014
Author: Dinesh Kumar Singh
Bench: Dinesh Kumar Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.38131 of 2013
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Shiv Shambhu Kumar @ Bambam
.... .... Petitioner/s
Versus
State of Bihar & Anr
.... .... Opposite Party/s
======================================================
with
Criminal Miscellaneous No.10284 of 2014
======================================================
Chakravarti Prasad Singh & Anr.
.... .... Petitioner/s
Versus
State of Bihar & Anr
.... .... Opposite Party/s
======================================================
CORAM: HONOURABLE MR. JUSTICE DINESH KUMAR SINGH
ORAL ORDER
4 18-04-2014On 10.04.2014, Cr. Misc. No. 38131 of 2013 was taken up together with Cr. Misc. No. 10284 of 2014 but in the cause title, only Cr. Misc. No. 38131 of 2013 has been mentioned.
Let in the cause title of the order dated 10.04.2014, number and party name of Cr. Misc. No. 10284 of 2014 be incorporated.
The order dated 10.04.2014 stands modified to the extent as indicated above.
(Dinesh Kumar Singh, J) Amrendra/-