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[Cites 0, Cited by 0] [Section 17(2C)] [Section 17] [Entire Act]

State of Maharashtra - Subsection

Section 17(2C)(d) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(d)possess such educational qualifications and experience as may be specified by the State Government by an order published in the Official Gazette, in consultation with the Chancellor.