Himachal Pradesh High Court
Subhar @ Subhash Chand vs . Jagdish Chand (Since on 22 June, 2023
Author: Virender Singh
Bench: Virender Singh
Subhar @ Subhash Chand Vs. Jagdish Chand (since .
deceased) through LRs & Others RSA No. 365 of 2015 22.06.2023 Present: Mr. G.D. Verma, Senior Advocate, with Mr. Sumit, Advocate for the appellant. Mr. Bhupender Gupta, Senior Advocate with Mr. Janesh Gupta, Advocate for respondents No.1(a) to 1(c).
Respondent No.1(d) already ex parte. Name of respondent No.1(e) stands deleted. None for respondents No.2 to 7.
As prayed for, list on 20th July, 2023.
(Virender Singh) Judge June 22, 2023(ps) ::: Downloaded on - 23/06/2023 20:33:12 :::CIS