Section 58(5)(b) in Faridabad Complex Administration Building Rules, 1989

[Cites 0, Cited by 0] [Section 58(5)] [Section 58] [Entire Act]

State of Haryana - Subsection

Section 58(5)(b) in Faridabad Complex Administration Building Rules, 1989

(b)be connected with the arm of the soil pipe at a point not less than 7.5 centimetre and not more than 30 centimetres from the highest part of the trap, on that side of water seal which is nearer to the soil pipe and in the direction of the flow; and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Haryana - Subsection

Section 58(5)(b) in Faridabad Complex Administration Building Rules, 1989