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[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(3) in The Insurance Surveyors And Loss Assessors (Licensing, Professional Requirements And Code Of Conduct) Regulations, 2000

(3)The Authority, on being satisfied, may issue a duplicate license and/or identity card in Form-IRDA-10-LF as given in the Schedule to these regulations.