Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Odisha - Subsection Section 17(d) in The Orissa Animal Contagious Diseases Rules, 1957 (d)if none of the means aforesaid be available by affixing the same in some conspicuous part of such place of abode or business, in presence of two witnesses :
