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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(a) in The Indian Museum Act, 1910

(a)the [seven] [Substituted by Act 17 of 1922, Section 2, for "six".] persons for the time being performing duties of the following offices, namely :-
(i)the Accountant General of [West Bengal] [Substituted by the A.O. 1948 for "Bengal".];
(ii)the Principal, Government School of Art, Calcutta;
(iii)the Director, Geological Survey of India;
(iv)[ the Director, Zoological Survey of India] [Substituted by Act 17 of 1922, Section 2, for the original sub-clause.];
(v)the Director General of Archaeology; [***] [The word "and" rep, by Section 2, for the original sub-clause.]
(vi)[ the Superintendent, Archæological Section of the Museum; and] [Inserted by Act 17 of 1922, Section 2, for the original sub-clause]
(vii)[] [The original sub-clause (vi) was renumbered (vii) by Section 2, for the original sub-clause.] the Officer in charge of the Industrial Section of the Museum;