Rajasthan High Court - Jodhpur
Mahesh Kumar Panwar vs Raj. University Of H & S. Jpr., & Ors on 30 August, 2016
Author: Sangeet Lodha
Bench: Sangeet Lodha
IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN
AT JODHPUR
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CIVIL WRIT (CW) No.5461/2014 MAHESH KUMAR PANWAR VS RAJ. UNIVERSITY OF H & S JPR & ORS. Date of Order : 30.8.2016 HON'BLE MR. SANGEET LODHA,J. Mr. Dron Kaushik, for the petitioner.
Learned counsel for the petitioner submits that the writ petition has rendered infructuous.
Dismissed accordingly.
( SANGEET LODHA ),J.
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