Delhi High Court - Orders
M/S Garg Builders Through Mr. Mohinder ... vs Railtel Corporation Of India Limited on 3 February, 2023
Author: Prateek Jalan
Bench: Prateek Jalan
$~19 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 438/2019 & I.A 14512/2019
M/S GARG BUILDERS THROUGH
MR. MOHINDER PAL GARG ..... Petitioner
Through: Mr. Rahul Malhotra and Ms.
Anchal Tiwari, Advocates.
versus
RAILTEL CORPORATION
OF INDIA LIMITED ..... Respondent
Through: Mr. Ramandeep Kumar and Ms.
Sabah Iqbal Siddiqui, Advocates
(Mobile No. 9810411542).
+ O.M.P. (COMM) 442/2019 & I.A. 14649/2019
M/S GARG BUILDERS THROUGH
MR. MOHINDER PAL GARG ..... Petitioner
Through: Mr. Rahul Malhotra and Ms.
Anchal Tiwari, Advocates.
versus
RAILTEL CORPORATION OF
INDIA LIMITED ..... Respondent
Through: Mr. Ramandeep Kumar and Ms.
Sabah Iqbal Siddiqui, Advocates
(Mobile No. 9810411542).
+ O.M.P. (COMM) 443/2019 & I.A. 14653/2019
M/S GARG BUILDERS THROUGH
MR. MOHINDER PAL GARG ..... Petitioner
Through: Mr. Rahul Malhotra and Ms.
Anchal Tiwari, Advocates.
Signature Not Verified
Digitally Signed
By:SHITU NAGPAL O.M.P. (COMM) 438/2019 and connected matters Page 1 of 2
Signing Date:04.02.2023
13:24:47
versus
RAILTEL CORPORATION OF INDIA LIMITED
THROUGH GENERAL MANAGER (NTP) ..... Respondent
Through: Mr. Ramandeep Kumar and Ms.
Sabah Iqbal Siddiqui, Advocates
(Mobile No. 9810411542).
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 03.02.2023
1. Learned counsel for the petitioner states that he has filed the arbitral record in terms of order dated 30.05.2022. The same is, however, not on record. Learned counsel for the petitioner is directed to take necessary steps in this regard.
2. List on 20.07.2023.
3. Learned counsel for the parties state that they will also file a joint convenience compilation of documents upon which either of them wishes to rely. The compilation will be filed in O.M.P (COMM) 438/2019 as all three petitions arise out of the same award.
PRATEEK JALAN, J FEBRUARY 3, 2023 'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL O.M.P. (COMM) 438/2019 and connected matters Page 2 of 2 Signing Date:04.02.2023 13:24:47