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Delhi High Court - Orders

M/S Garg Builders Through Mr. Mohinder ... vs Railtel Corporation Of India Limited on 3 February, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~19 to 21
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +      O.M.P. (COMM) 438/2019 & I.A 14512/2019

                                 M/S GARG BUILDERS THROUGH
                                 MR. MOHINDER PAL GARG                    ..... Petitioner
                                              Through: Mr. Rahul Malhotra and Ms.
                                                       Anchal Tiwari, Advocates.

                                                                   versus

                                 RAILTEL CORPORATION
                                 OF INDIA LIMITED                                         ..... Respondent
                                                Through:                 Mr. Ramandeep Kumar and Ms.
                                                                         Sabah Iqbal Siddiqui, Advocates
                                                                         (Mobile No. 9810411542).

                          +      O.M.P. (COMM) 442/2019 & I.A. 14649/2019

                                 M/S GARG BUILDERS THROUGH
                                 MR. MOHINDER PAL GARG                    ..... Petitioner
                                              Through: Mr. Rahul Malhotra and Ms.
                                                       Anchal Tiwari, Advocates.

                                                                   versus

                                 RAILTEL CORPORATION OF
                                 INDIA LIMITED                               ..... Respondent
                                                Through: Mr. Ramandeep Kumar and Ms.
                                                            Sabah Iqbal Siddiqui, Advocates
                                                            (Mobile No. 9810411542).
                          +      O.M.P. (COMM) 443/2019 & I.A. 14653/2019

                                 M/S GARG BUILDERS THROUGH
                                 MR. MOHINDER PAL GARG                    ..... Petitioner
                                              Through: Mr. Rahul Malhotra and Ms.
                                                       Anchal Tiwari, Advocates.


Signature Not Verified
Digitally Signed
By:SHITU NAGPAL           O.M.P. (COMM) 438/2019 and connected matters                            Page 1 of 2
Signing Date:04.02.2023
13:24:47
                                                                    versus

                                 RAILTEL CORPORATION OF INDIA LIMITED
                                 THROUGH GENERAL MANAGER (NTP)          ..... Respondent
                                              Through: Mr. Ramandeep Kumar and Ms.
                                                       Sabah Iqbal Siddiqui, Advocates
                                                       (Mobile No. 9810411542).

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                         ORDER

% 03.02.2023

1. Learned counsel for the petitioner states that he has filed the arbitral record in terms of order dated 30.05.2022. The same is, however, not on record. Learned counsel for the petitioner is directed to take necessary steps in this regard.

2. List on 20.07.2023.

3. Learned counsel for the parties state that they will also file a joint convenience compilation of documents upon which either of them wishes to rely. The compilation will be filed in O.M.P (COMM) 438/2019 as all three petitions arise out of the same award.

PRATEEK JALAN, J FEBRUARY 3, 2023 'vp'/ Signature Not Verified Digitally Signed By:SHITU NAGPAL O.M.P. (COMM) 438/2019 and connected matters Page 2 of 2 Signing Date:04.02.2023 13:24:47